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Commissioner Of Income Tax Ii vs M/S U.P. Power Corporation Ltd on 16 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.24                               COURT NO.7                 SECTION XI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.6279/2018

     (Arising out of impugned final judgment and order dated 08-02-2017
     in ITA No. 114/2005 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     COMMISSIONER OF INCOME TAX II                                        Petitioner(s)

                                                     VERSUS

     M/S U.P. POWER CORPORATION LTD                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.29856/2018-CONDONATION OF DELAY
     IN FILING)


     Date : 16-03-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                   Mr. P.S. Narsimha, ASG
                                         Mr. Y.P. Adhyaru, Sr. Adv.
                                         Mr. Devashish Bharuka, Adv.
                                         Mr. Rupesh Kumar, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(ASHA SUNDRIYAL) Digitally signed by ASHA SUNDRIYAL Date: 2018.03.17 (CHANDER BALA) COURT MASTER 11:58:01 IST Reason: COURT MASTER