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[Cites 0, Cited by 0] [Section 26(3A)] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(3A)(c) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(c)The question as to whom are the beneficiaries of repairs to a bunds shall be determined by the Mamlatdar;