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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1) in Punjab Fiscal Responsibility and Budget Management Rules, 2018

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Punjab Fiscal Responsibility and Budget Management Act, 2003;
(b)"Form" means a Form appended to these rules; and
(c)"section" means a section of the Act.