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State of Madhya Pradesh - Section

Section 1 in District Courts of Madhya Pradesh Digitisation of Records Rules, 2016

1. Short title, extent and commencement.

(1)These Rules may be called the District Courts of Madhya Pradesh Digitisation of Records Rules, 2016.
(2)These Rules shall come into force from the date of its notification in the Official Gazette.
(3)These Rules shall apply to all District Court establishments in the state of Madhya Pradesh.