Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(2) in The Rajasthan Excise Rules, 1956 (2)The transport of country liquor from Distilleries or warehouses to wholesale depots or wholesale and retail shops shall be regulated by rules governing the issue of country liquor from the Distillery or warehouse.
