46. Certain latrines and urinals to be connected to sewerage system.
When any general system of underground sewerage with an assured water supply for any particular locality is provided in a municipality, all latrines and urinals of a ,factory situated in such locality shall, if the factory is situated within [30 metres] [Substituted by No. 1 dated 24.3.1979.] of an existing sewer, be connected with that sewerage system.
