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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

15. Funds for the conduct of ECET-AC.

- The amounts that are collected from the candidates towards cost of application and examination fee shall be utilized to meet the expenditure for items/services connected with the ECET-AC. Accounts shall be subjected to audit and report thereof shall be submitted to the competent authority and AFRC.