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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6) in Government Savings Promotion General Rules, 2018

(6)Any nomination made under sub-rule (1) shall stand cancelled under the following circumstances namely:-
(i)death of all the nominee;
(ii)transfer of the account as security under rule 16;