Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 615 in Criminal Courts - Rules and Orders 615. Witness ledger. - the figures for this ledger are obtained from the witness memoranda. The number of witnesses, if any, examined by a Court to which a case is referred shall be shown under the Court in red ink.
