Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 18 in The Aircraft Act, 1934 18. Saving for acts done in good faith under the Act .- No suit, prosecution or other legal proceeding shall lie against any person for anything in good faith done or intended to be done under this Act.
