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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(l) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(l)words and expression "Compensation Officer", "land", "lease", "legal representative", "proprietor", "village" and "Gaon Sabha", not herein defined but used, in the U.P. Zamindari Abolition and Land Reforms Act, 1950, shall have the same meaning assigned to them in that Act;