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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

(a)The subscription of an employee contributing to the fund shall be six and one quarter per cent (one anna in the rupee) or his [emoluments till 30-6-1967 and with effect from 1-7-1967 the rate of contribution shall be 8 per cent.] [Inserted by No. F. 25(11) 19nd A/62, dated 27-10-1967; published in Rajasthan Gazette Part IV-C, Extraordinary, dated 28-10-1967.]