Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 2 in Saurashtra University (Amendment) Act, 1968

2. Amendment of section 2 of Guj. 39 of 1965.- In section 2 of the Saurashtra University Act, 1965 (Guj. 39 of 1965) (hereinafter referred to as "the principal Act"), after clause (2), the following clause shall be inserted, namely:-

"(2A) "autonomous college" means a college which exercises powers conferred under section 48A;".