Supreme Court - Daily Orders
Manorma Sinha vs The Divisional Manager Oriental ... on 15 May, 2023
ITEM NO.53 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 19878/2022
MANORMA SINHA & ANR. Petitioner(s)
VERSUS
THE DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED & ANR.
Respondent(s)
(FOR ADMISSION and IA No.166541/2022-EXEMPTION FROM FILING O.T.
IA No. 166541/2022 - EXEMPTION FROM FILING O.T.)
Date : 15-05-2023 These matters were called on for hearing today.
For Petitioner(s)
Mr. C. George Thomas, AOR
For Respondent(s)
Ms. Amrreeta Swaarup, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Respondent No.1 is granted four weeks’ time for filing counter affidavit.
Service is complete on respondent No.2 but none has entered appearance.
List again on 28.7.2023.
H. SHASHIDHARA SHETTY Signature Not Verified Registrar Digitally signed by GEETA AHUJA Date: 2023.05.17 18:35:19 IST Reason: