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Supreme Court - Daily Orders

Manorma Sinha vs The Divisional Manager Oriental ... on 15 May, 2023

     ITEM NO.53                         REGISTRAR COURT. 1             SECTION XVI

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                      No(s).      19878/2022

     MANORMA SINHA & ANR.                                                    Petitioner(s)

                                                        VERSUS

     THE DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED & ANR.
                                                       Respondent(s)

     (FOR ADMISSION and IA No.166541/2022-EXEMPTION FROM FILING O.T.
      IA No. 166541/2022 - EXEMPTION FROM FILING O.T.)

     Date : 15-05-2023 These matters were called on for hearing today.



     For Petitioner(s)
                                          Mr. C. George Thomas, AOR

     For Respondent(s)
                                          Ms. Amrreeta Swaarup, AOR


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Respondent No.1 is granted four weeks’ time for filing counter affidavit.

Service is complete on respondent No.2 but none has entered appearance.

List again on 28.7.2023.

H. SHASHIDHARA SHETTY Signature Not Verified Registrar Digitally signed by GEETA AHUJA Date: 2023.05.17 18:35:19 IST Reason: