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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(2)(e) in Kerala Highway Protection Act, 1999

(e)the construction or reconstruction of the roadway including its widening, levelling, surfacing, bridging, sewering, draining, water supply and street lighting arrangements, construction of over bridges and underground pedestrian crosses and planting of trees on its sides ;