Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(1) in Orissa Universities Act, 1989 (1)Any two member of the Syndicate or the Director may bring forward a proposal in the Syndicate that a college be deprived, either in whole or in part, or its privileges.
