Supreme Court - Daily Orders
Narayan Singh Pathania vs Valuelabs Llp on 17 February, 2022
Bench: Indira Banerjee, J.K. Maheshwari
ITEM NO.12 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 671/2021
NARAYAN SINGH PATHANIA Appellant(s)
VERSUS
VALUELABS LLP & ANR. Respondent(s)
(IA No. 123574/2021 - APPROPRIATE ORDERS/DIRECTIONS IA
No.39244/2021 – CLARIFICATION/DIRECTION IA No. 26123/2021 - EX-
PARTE STAY IA No. 26124/2021 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT IA No. 98124/2021 - INTERVENTION/IMPLEADMENT
IA No. 28543/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES IA No. 98129/2021 - RECALLING THE COURTS ORDER)
WITH
Diary No(s). 17478/2021 (XVII)
IA No. 99000/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 99004/2021 – INTERVENTION/IMPLEADMENT IA
No.99003/2021 - PERMISSION TO FILE APPEAL IA No. 98998/2021 - STAY
APPLICATION)
Date : 17-02-2022 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Parties Mr. Shyam Divan, Sr. Adv.
Mr. Abhinav Mukerji, AOR
Ms. Pratishtha Vij, Adv.
Mrs. Bihu Sharma, Adv.
Mr. Akshay C. Shrivastav, Adv.
Mr. Abhijit Sinha, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Ms. Neeha Nagpal, Adv.
Mr. Rajat Bector, Adv.
Mr. Vishvendra Tomar, Adv.
Mr. Ankur Goel, Adv.
Mr. Saket Singh, Adv.
Signature Not Verified
Ms. Misha Rohatgi Mohta, AOR
Mr. Nakul Mohta, Adv.
Digitally signed by
Rachna
Date: 2022.02.17
16:30:49 IST
Reason: Mr. Devansh Srivastava, Adv.
Mr. Aditya Chadha, Adv.
Mr. Johnson Subba, Adv.
2
UPON hearing the counsel the Court made the following
O R D E R
Mr. Abhijit Sinha, learned senior counsel appearing on behalf of appellant started his arguments at 2.00 p.m. and was on his legs when the Court rose for the day.
The matters remain part-heard.
List on 22.02.2022 as part-heard on top of the Board.
(GULSHAN KUMAR ARORA) (MATHEW ABRAHAM)
AR-CUM-PS COURT MASTER (NSH)