Himachal Pradesh High Court
Smt. Kamla Devi & Ors. vs . Hrtc on 11 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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Smt. Kamla Devi & ors. Vs. HRTC FAO No.438/2011 A 11.3.2022 Present: Mr. Neeraj Gupta, Sr. Advocate with Ms. Rinki Kashmiri, Advocate, for the appellants.
Ms. Reeta Thakur, Advocate, for the respondent.
Heard in part. For continuity, list on 27th April, 2022.
( Chander Bhusan Barowalia ) Judge 11th March, 2022 (CS) ::: Downloaded on - 11/03/2022 20:15:04 :::CIS