Bombay High Court
Suyog Sundar Sutar vs Mahad Nagarparishad, Mahad, Dist. ... on 9 February, 2021
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
902.WPNo.2012020
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.201 OF 2020
Suyog Sundar Sutar ... Petitioner
Versus
Mahad Nagarparishad, Mahad
Dist.Raigad & Ors. ... Respondents
.....
Mr.Prithviraj Sanjay Gole, Advocate for the Petitioner.
Mr.Harshad A. Sathe i/b. Mr.Saurabh D. Autala, Advocate for
the Respondent No.1.
Smt.R.A.Salunkhe, AGP for the Respondents No.2 and
3/State.
......
CORAM : DIPANKAR DATTA CJ &
G. S. KULKARNI, J.
DATED : FEBRUARY 9, 2021. P.C. :
1 Mr.Gole, learned Counsel for the petitioner seeks leave to withdraw this writ petition with liberty to pursue all contentions in the pending suit.
Gaikwad RD 1/2
902.WPNo.2012020
2 Allowed to be withdrawn with liberty as prayed for.
3 Disposed of as withdrawn. No order as to costs.
G. S. KULKARNI, J. CHIEF JUSTICE
Digitally
signed by Raju
D. Gaikwad
Raju D. Date:
Gaikwad 2021.02.09 19:21:35 +0530 Gaikwad RD 2/2