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[Cites 0, Cited by 0] [Section 271F(1)] [Section 271F] [Entire Act]

State of Kerala - Subsection

Section 271F(1)(h) in Kerala Panchayat Raj Act, 1994

(h)'Secretary' means the Secretary of the Ombudsman [referred to in section] [Substituted by Act 12 of 2001.] 271-G;