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[Cites 0, Cited by 0] [Section 42] [Entire Act]

NCT Delhi - Subsection

Section 42(wa) in The Delhi Municipal Corporation Act, 1957

(wa)[ the preparation of plans for economic development and social justice;] [Inserted by Act 67 of 1993, section 36 (w.e.f. 1-10-1993)] and