Section 2(i) in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020
(i)"land owner" means a person or entity recorded as owner of the land and under whom a person belonging to specified categories is recorded as such and includes his predecessors and successors-in-interest;
