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[Cites 0, Cited by 0] [Section 201(3)] [Section 201] [Entire Act]

State of West Bengal - Subsection

Section 201(3)(e) in The West Bengal Panchayat Act, 1973

(e)between one or more Gram Panchayats in one district on the one side and one or more Panchayat Samitis in another district on the other, or