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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(1)Any case reported or identified as a possible case requiring omission or deactivation may require field inquiry which may include hearing the persons whose Bhamashah Identification number is sought to be omitted or deactivated.