Section 274(2)(xxiii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(xxiii)under sub-sections (1) and (2) of section 137, prescribing the date on or before which and the form in which budget estimates of the income and expenditure shall be prepared by every Zilla Parishad and every Panchayat Samiti [and prescribing the date on or before which the Zilla Parishad shall approve the budget estimates under sub-section (4) of that section] [These words were added by Maharashtra 35 1963, Section 74(5)];