Supreme Court - Daily Orders
Dhammanagi And Sanu Developers Pvt. Ltd vs Executive Board Of Methodist Church In ... on 27 September, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.6 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONTEMPT PETITION (CIVIL) ….@ DIARY NO(S). 11984/2024
IN SLP(C) NO. 14228 TO 14230 OF 2017 AND SLP(C) NO. NO. 29440/2017
DHAMMANAGI AND SANU DEVELOPERS PVT. LTD. & ANR. Petitioner(s)
VERSUS
EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA & ANR. Respondent(s)
([ ONLY IA NO. 190661/2024 IS LISTED UNDER THIS ITEM]
IA No. 190661/2024 - INTERVENTION/IMPLEADMENT)
Date : 27-09-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Mukul Rohatagi, Sr. Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. D.s. Naidu, Sr. Adv.
Mr. P.b. Suresh, Sr. Adv.
Mr. Mayank Jain, Adv.
Mr. Parmatma Singh, AOR
Mr. Madhur Jain, Adv.
Mr. Arpit Goel, Adv.
For Respondent(s) Mr. C A Sundaram, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Rohini Musa, AOR
Mr. Aditya Sidhra, Adv.
Mr. Nadeem Afroz, Adv.
Mr. Shailesh Madiyal, Sr. Adv.
Mr. Sudhanshu Prakash, AOR
Mr. Vaibhav Sabharwal, Adv.
Ms. Anisha Agarwal, Adv.
Ms. Anjali Agarwal, Adv.
Mr. Huzefa Ahmadi,Sr.Adv.
Mr. Shivansh B Pandya,AOR
Mr. Anshuman Animesh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List this matter along with all the applications on Digitally signed by Narendra Prasad 30.09.2024.
Date: 2024.09.27 18:03:08 IST Reason:
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER