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Supreme Court - Daily Orders

Dhammanagi And Sanu Developers Pvt. Ltd vs Executive Board Of Methodist Church In ... on 27 September, 2024

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.6                                    COURT NO.3                   SECTION IV-A

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS

     CONTEMPT PETITION (CIVIL) ….@ DIARY NO(S). 11984/2024
     IN SLP(C) NO. 14228 TO 14230 OF 2017 AND SLP(C) NO. NO. 29440/2017

     DHAMMANAGI AND SANU DEVELOPERS PVT. LTD. & ANR.                                Petitioner(s)
                                     VERSUS
     EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA & ANR.                            Respondent(s)

     ([ ONLY IA NO. 190661/2024 IS LISTED UNDER THIS ITEM]
      IA No. 190661/2024 - INTERVENTION/IMPLEADMENT)

     Date : 27-09-2024 This matter was called on for hearing today.

     CORAM :                    HON'BLE MR. JUSTICE B.R. GAVAI
                                HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)                    Mr. Mukul Rohatagi, Sr. Adv.
                                          Mr. Ranjit Kumar, Sr. Adv.
                                          Mr. D.s. Naidu, Sr. Adv.
                                          Mr. P.b. Suresh, Sr. Adv.
                                          Mr. Mayank Jain, Adv.
                                          Mr. Parmatma Singh, AOR
                                          Mr. Madhur Jain, Adv.
                                          Mr. Arpit Goel, Adv.

     For Respondent(s)                    Mr. C A Sundaram, Sr. Adv.
                                          Mr. Siddharth Bhatnagar, Sr. Adv.
                                          Ms. Rohini Musa, AOR
                                          Mr. Aditya Sidhra, Adv.
                                          Mr. Nadeem Afroz, Adv.

                                          Mr. Shailesh Madiyal, Sr. Adv.
                                          Mr. Sudhanshu Prakash, AOR
                                          Mr. Vaibhav Sabharwal, Adv.
                                          Ms. Anisha Agarwal, Adv.
                                          Ms. Anjali Agarwal, Adv.

                                          Mr. Huzefa Ahmadi,Sr.Adv.
                                          Mr. Shivansh B Pandya,AOR
                                          Mr. Anshuman Animesh,Adv.

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Signature Not Verified List this matter along with all the applications on Digitally signed by Narendra Prasad 30.09.2024.

Date: 2024.09.27 18:03:08 IST Reason:

(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER