Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 37 in The Births, Deaths And Marriages Registration Act, 1886 37. Procedure for making and publication of rules .-[ Repealed by the Births, Deaths and Marriages Registration (Amendment) Act, 1911 (9 of 1911), section 5.]
