Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Vinod Kumar V .P. Poduval & vs State Of Gujarat & on 23 September, 2013

Author: Anant S.Dave

Bench: Anant S. Dave

  
	 
	 VINOD KUMAR V .P. PODUVALV/SSTATE OF GUJARAT
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/SCA/14749/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


 


 


SPECIAL CIVIL APPLICATION  NO.
14749 of 2013
 


 


 

===============================================
 


VINOD KUMAR V .P. PODUVAL  & 
9....Petitioner(s)
 


Versus
 


STATE OF GUJARAT  & 
1....Respondent(s)
 

===============================================
 

Appearance:
 

SHIVANI
RAJPUROHIT, ADVOCATE for the Petitioner(s) No. 1-10
 

GOVERNMENT
PLEADER for the RESPONDENT(s) No. 1
 

===============================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE ANANT S. DAVE
			
		
	

 


 

 


Date : 23/09/2013
 


 

 


ORAL ORDER

Notice returnable on 30.9.2013.

Direct service is permitted.

(ANANT S.DAVE, J.) SMITA Page 1 of 1