Gujarat High Court
Vinod Kumar V .P. Poduval & vs State Of Gujarat & on 23 September, 2013
Author: Anant S.Dave
Bench: Anant S. Dave
VINOD KUMAR V .P. PODUVALV/SSTATE OF GUJARAT C/SCA/14749/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 14749 of 2013 =============================================== VINOD KUMAR V .P. PODUVAL & 9....Petitioner(s) Versus STATE OF GUJARAT & 1....Respondent(s) =============================================== Appearance: SHIVANI RAJPUROHIT, ADVOCATE for the Petitioner(s) No. 1-10 GOVERNMENT PLEADER for the RESPONDENT(s) No. 1 =============================================== CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE Date : 23/09/2013 ORAL ORDER
Notice returnable on 30.9.2013.
Direct service is permitted.
(ANANT S.DAVE, J.) SMITA Page 1 of 1