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[Cites 0, Cited by 234] [Article 299] [Constitution]

Constitution Subarticle

Article 299(1) in Constitution of India

(1)All contracts made in the exercise of the executive power of the Union or of a State shall be expressed to be made by the President, or by the Governor of the State, as the case may be, and all such contracts and all assurances of property made in the exercise of that power shall be executed on behalf of the President or the Governor by such persons and in such manner as he may direct or authorise.