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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)Officers in charge of a department, navigating and engineer officers in charge of a watch and first or only radio officers-1 person per room.