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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2)(iii) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(iii)State load, dispatch centre, in consultation with the State Transmission Utility and distribution licensee, as the case may be, shall take a decision on the application based on the following schedule :