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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Greater Bengaluru City Corporation -

Section 16(a) in Bangalore Mahanagara Palike Building Bye-laws 2003

(a)Each off street car parking space provided for motor vehicles shall not be less than 18 sq.mtrs (3 meters x 6 meters). For motor cycles and scooters, each parking space shall not be less than 2.5 sq.mtrs. (1.25 meters x 2 meters) and for cycles it shall not be less than 1.5 sq.metres. (0.75 meters x 2 meters).