Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2)(c) in Tamil Nadu Inams (Assessment) Act, 1956 (c)The procedure to be followed by the Collector and the District Collector in inquiries and appeals under this Act;