Madhya Pradesh High Court
Ajay Jaiswal vs The State Of Madhya Pradesh on 27 January, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-3291-2020 The High Court Of Madhya Pradesh MCRC-3291-2020 (AJAY JAISWAL Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 27-01-2020 At the request of learned counsel for the applicant, list the matter in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 28/01/2020 16:07:36