Supreme Court - Daily Orders
The Employees Provident Fund ... vs Sunil Kumar B on 10 July, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
ITEM NO.1009 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NOS.1430-1431 OF 2019
IN
SPECIAL LEAVE PETITION (CIVIL) NOS.8658-8659 OF 2019
EMPLOYEES’ PROVIDENT FUND ORGANISATION AND ANR. Petitioner(s)
VERSUS
SUNIL KUMAR B & ORS. Respondent(s)
(With appln.(s) for permission to file additional
documents/facts/Annexures and for listing review petition in open
Court)
Date : 10-07-2019 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
By Circulation
UPON hearing the counsel the Court made the following
O R D E R
The matter is adjourned by a week.
(Chetan Kumar) (Anand Prakash) A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2019.07.15 17:45:26 IST Reason: