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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(viii) in The Punjab Agricultural Produce Markets Act, 1961

(viii)providing comforts and facilities, such as shelter, shade, parking accommodation and water for the persons, draught cattle vehicles and pack animals coming or being brought to the market or on construction and repair of approach roads, [link roads,] [Inserted by Haryana Act No. 2 of 1989.] culverts, bridges and other such purposes;