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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(v) in Damodaram Sanjivayya National Law University Act, 2008

(v)The Registrar shall be the custodian of records, common seal and such other property of the University as the Executive Council shall commit to his charge.