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[Cites 0, Cited by 0] [Section 225(1)] [Section 225] [Entire Act]

Union of India - Subsection

Section 225(1)(b) in The Companies Act, 2013

(b)any company or body corporate in whose name proceedings are brought as aforesaid, to the extent of the amount or value of any sums or property recovered by it as a result of such proceedings;