Bombay High Court
Sapan Shrivastava And Anr vs Jmc Projects (India) Limited@Jmc And ... on 16 October, 2018
Author: M.S. Karnik
Bench: B.R.Gavai, M.S. Karnik
PIL st 27362-18.doc
DDR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
PUBLIC INTEREST LITIGATION ST NO. 27362 OF 2018
Sapan Shrivastava .. Petitioner
Vs.
Saketh Exim Ltd. & ors. .. Respondents
WITH
PUBLIC INTEREST LITIGATION ST NO. 19644 OF 2018
Sapan Shrivastava .. Petitioner
Vs.
JMC Projects ((India) Ltd. & ors. .. Respondents
............
Petitioner in person.
............
CORAM : B.R.GAVAI &
M.S. KARNIK, JJ.
DATE : 16th OCTOBER, 2018 P.C. :
Not on Board. On mentioning, production permitted.
2. Shri Sapan Shrivastava, the petitioner-in-person is seeking to circulate the Public Interest Litigations for admission.
However, he is not in position to state as to whether he has been granted permission to appear in person by the Committee or not.
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3. In that view of the matter, we are not inclined to grant circulation.
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