Delhi High Court - Orders
Amaltas Avenue Residents Welfare ... vs Union Of India & Ors on 13 January, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7081/2017, CM APPL. 29452/2017 & CM
APPL. 37676/2017
AMALTAS AVENUE RESIDENTS
WELFARE SOCIETY ..... Petitioner
Through: Mr. Anuj Aggarwal, Mr.
Senu Nizar, Mr. Velpula
Audityaa & Mr.
Kuberinder Bajaj, Advs.
Mr. Sumit Gehlawat,
Mr. T.S. Thakran & Mr.
Rukun Vadhera, Advs.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Ms. Nidhi Raman, CGSC
with Mr. Zubin Singh,
Adv. for Respondent No. 1
Mr. Ajay Arora, Adv. for
MCD
Ms. Shobhana Takiar, SC
with Mr. Kuljeet Singh,
Adv. for DDA
Ms. Kanika Singh, Adv.
for DDA
Ms. Avni Singh & Mr.
Deepak Chaudhary, Advs.
for R3 & R4
Mr. Ankur Kashyap, Mr.
Aman Bajaj, Mr. Rohit
Rajeshwari & Mr. Ajith
Ranganathan, Advs. for
R5
Mr. Rakesh Kr. Lakra,
Adv. for R9 & R10
CORAM:
Signature Not Verified HON'BLE MR. JUSTICE VIBHU BAKHRU
Digitally Signed
By:HARMINDER KAUR
Signing Date:17.01.2023
17:37:14
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 13.01.2023
1. The petition is released from part-heard.
2. List before the concerned Roster Bench on 23.01.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J JANUARY 13, 2023 "SS"
Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:17.01.2023 17:37:14