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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 1 in The Judges (Inquiry) Act, 1968

1. Short title and commencement.—

(1)This Act may be called the Judges (Inquiry) Act, 1968.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.