Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(6) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011

(6)The Authority shall take steps to extend incentives/subsidies to the farmers who are following water conservation and rain water harvesting/recharge schemes.Chapter-V Miscellaneous