Delhi High Court - Orders
Arun Kumar Bagla vs M/S Scj Plastics Ltd on 6 March, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2165/2019, CRL.M.A.32848/2019
ARUN KUMAR BAGLA
..... Petitioner
Through: Mr.Rohit Priya Ranjan and Ms.Sanket
Mishra, Advocates
versus
M/S SCJ PLASTICS LTD
..... Respondent
Through: Ms.Smita Maan, Advocate.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 06.03.2023
1. At request, list again on 09.08.2023.
2. Interim orders to continue.
YOGESH KHANNA, J. MARCH 06, 2023 M Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:07.03.2023 16:36