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Delhi High Court - Orders

Arun Kumar Bagla vs M/S Scj Plastics Ltd on 6 March, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~53
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(CRL) 2165/2019, CRL.M.A.32848/2019
                                     ARUN KUMAR BAGLA
                                                                                     ..... Petitioner
                                                     Through: Mr.Rohit Priya Ranjan and Ms.Sanket
                                                                Mishra, Advocates

                                                        versus

                                     M/S SCJ PLASTICS LTD
                                                                                      ..... Respondent
                                                        Through:   Ms.Smita Maan, Advocate.

                                     CORAM:
                                     HON'BLE MR. JUSTICE YOGESH KHANNA
                                                          ORDER

% 06.03.2023

1. At request, list again on 09.08.2023.

2. Interim orders to continue.

YOGESH KHANNA, J. MARCH 06, 2023 M Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:07.03.2023 16:36