Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Kerala - Subsection Section 99(2) in Kerala Land Reforms (Tenancy) Rules, 1970 (2)The entries in the posting book shall be made by the bench clerk on each day immediately after the sitting for the day is over.
