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[Cites 0, Cited by 0] [Section 152] [Entire Act]

Bengal Presidency - Subsection

Section 152(vii) in Police Regulations, Bengal , 1943

(vii)if the party is, or is likely to be, attacked from two directions, he shall post the men in two ranks, each facing one of these directions, with sufficient space between such ranks to enable him to move between the ranks and to control the firing ; and