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State of Punjab - Section

Section 951 in Punjab Jail Manual, 1996

951. Treatment of dejecta and precautions to prevent the spread of disease.

- The dejecta should be received in vessels containing some strong disinfectant and with all hospital refuse be immediately burnt. A vomit or stool pan used by a cholera patient shall on no account be used by anyone else. The disinfection of the persons along clothing of attendants on cholera patients should be strictly enforced and they should not be allowed to eat food and drink water which have remained in the vicinity of cholera patients or their dejecta. Any part of an iron cot soiled by vomit or excreta should be thoroughly scrubbed with a strong disinfectant, clothing, bedding, blankets, and straw soiled by any cholera patient should be burnt. Earthen floors soiled by patients should be dug up and renewed after disinfection - vide paragraph 949.