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[Cites 0, Cited by 0] [Section 187(2)] [Section 187] [Entire Act]

State of West Bengal - Subsection

Section 187(2)(h) in West Bengal Municipal Corporation Act, 2006

(h)to prevent discharge of industrial wastes or foul water into any river, canal, or other water channel abutting the watersource, watercourse or channel of water supply of the Corporation area;