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[Cites 0, Cited by 0] [Section 264] [Entire Act]

State of Mizoram - Subsection

Section 264(f) in Mizoram Excise Rules, 1983

(f)All matters relating to the Excise Branch and transfer therefrom should pass through the Superintendent of Excise to the Deputy Commissioner. The Character Rolls, etc. of the Assistant in the Branch are to go up to the Deputy Commissioner through the Superintendent of Excise as well as all matters relating to Excise Administration. The ministerial Excise staff will be directly responsible to the Superintendent of Excise and later to the Deputy Commissioner.