Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 120 in The Oil Mines Regulations, 2017 120. Emergency lighting. - In every mine adequate number of self contained portable hand lamps of the standard specified by the Chief Inspector of Mines, by a general or special order in writing, shall be kept available for immediate use in emergency.
