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Delhi High Court - Orders

Dr Anbumani Ramadoss vs Cbi on 24 December, 2025

                          $~9
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 4442/2015
                                    DR ANBUMANI RAMADOSS                                                          .....Petitioner
                                                                  Through:            Mr. Mukul Gupta, Sr. Adv., Mr.
                                                                                      Tushar Gupta, Mr. Sumit Kumar
                                                                                      Mishra, Mr. Lakhvinder Singh, Advs.

                                                                  versus

                                    CBI                                                             .....Respondent
                                                                  Through:            Mr. Ripudaman Bhardwaj, SPP with
                                                                                      Mr. Kushagra Kumar, Mr. Amit
                                                                                      Kumar Rana, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                  ORDER

% 24.12.2025 CRL.M.A. 38749/2025 (seeking directions) This is an application for issuance of directions. At request, list on 06.01.2026.

RAVINDER DUDEJA, J DECEMBER 24, 2025/vd/ma This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2025 at 21:04:15